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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

14. Apportionment.

- The net income realised, after meeting the permissible expenditure connected with the management of the ferry or ferries, shall after the closure of financial year, be apportioned between the Local Bodies concerned equally, which shall form part of the funds of such Local Body.