Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56M(1)] [Section 56M] [Entire Act]

State of Tamilnadu - Subsection

Section 56M(1)(b) in Tamil Nadu District Municipalities Act, 1920

(b)fraudulently deface, destroy or remove any list, notice or other document affixed by or under the authority of a returning officer; or