Gujarat High Court
Girishchandra vs Speaker on 22 April, 2011
Author: D.H.Waghela
Bench: D.H.Waghela
Gujarat High Court Case Information System
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LPA/1071/2001 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS
PATENT APPEAL No. 1071 of 2001
In
SPECIAL
CIVIL APPLICATION No. 1707 of 1986
======================================
GIRISHCHANDRA
A PANDYA - Appellant
Versus
SPEAKER
& 1 - Respondents
======================================
Appearance
:
MR
BJ TRIVEDI for Appellant.
MS MONALI BHATT, AGP for
Respondents.
======================================
CORAM
:
HONOURABLE
MR.JUSTICE D.H.WAGHELA
and
HONOURABLE
MR.JUSTICE K.A.PUJ
Date
: 22/04/2011
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) None present for the appellant even as the matter was called out thrice during the course of the day and it appears to have been listed for hearing 128 times. Hence, dismissed.
Sd/-
[D. H. WAGHELA, J.] Sd/-
[K. A. PUJ, J.] Savariya Top