Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 228] [Entire Act] State of Punjab - Subsection Section 228(1) in The Punjab Panchayati Raj Act, 1994 (1)The following Acts are hereby repealed, namely:-(i)the Punjab Gram Panchayat Act, 1952 (Punjab Act No. IV of 1953);(ii)the Punjab Panchayat Samitis and Zila Parishads Act, 1961 (Punjab Act No. 3 of 1961).
