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State of Uttar Pradesh - Section

Section 19 in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976

19. Master Policy and Deposit Administration Plan Agreement. -

The Corporation shall issue a Single Master Policy to the State Government incorporating the terms and conditions of all the assurances effected under the scheme. The Corporation shall also enter into an Agreement with the State Government setting out the terms and conditions of the Deposit Administration Plan.