Supreme Court - Daily Orders
Indian Technomac Co. Ltd. vs State Of H.P. . on 22 August, 2014
Bench: H.L. Dattu, S.A. Bobde, Abhay Manohar Sapre
1
ITEM NO.601 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
22626-22641/2014
(Arising out of impugned final judgment and order dated 04/08/2014
in WP No. 4779/2014,04/08/2014 in WP No. 4780/2014,04/08/2014 in
WP No. 4781/2014,04/08/2014 in WP No. 4782/2014,04/08/2014 in WP
No. 4783/2014,04/08/2014 in WP No. 4784/2014,04/08/2014 in WP No.
4785/2014,04/08/2014 in WP No. 4786/2014,04/08/2014 in WP No.
4787/2014,04/08/2014 in WP No. 4788/2014,04/08/2014 in WP No.
4789/2014,04/08/2014 in WP No. 4790/2014,04/08/2014 in WP No.
4791/2014,04/08/2014 in WP No. 4792/2014,04/08/2014 in WP No.
4793/2014,04/08/2014 in WP No. 4794/2014 passed by the High Court
Of H.P. at Shimla)
INDIAN TECHNOMAC CO. LTD. Petitioner(s)
VERSUS
STATE OF H.P. & ORS. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief)
Date : 22/08/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr.Bishwajit Bharracharya, Sr.Adv.
Mr.Aditya Verma, Adv.
Mr.Anshuman Upadhyay, Adv.
For Mr. Vikas Singh Jangra ,Adv.
For Respondent(s)
Signature Not Verified
Digitally signed by
Ramana Venkata Ganti
Date: 2014.08.25
15:14:36 IST
UPON hearing the counsel the Court made the following
O R D E R
Reason:
Taken on board.2
Dismissed with liberty to the petitioner to file an appropriate application before the Appellate Authority within 15 days' time from today.
If such an application is filed, the Appellate Authority shall consider the same on its own merits without being influenced by any one of the observations made by the High Court.
The Authority may also consider any application that may be filed by the petitioner for waiver of pre-deposit in accordance with law.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar