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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Tamilnadu - Subsection

Section 114(1) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(1)The Returning Officer shall, then, bundle the ballot papers and all other records into a separate packet, seal the packet and note thereon a brief description of its contents, the election to which it relates and the date thereof.