Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] State of Assam - Subsection Section 8A(4) in The Gauhati University Act, 1947 (4)The Vice-Chancellor shall on the date he attains the are of [70] [Substituted '65' by Assam ACt No. 9 of 2015, dated 20.5.2015.] years.
