Supreme Court - Daily Orders
Energy Watchdog vs Central Electricity Regulatory ... on 12 January, 2017
Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman
1
ITEM NO.3 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5399-5400/2016
ENERGY WATCHDOG Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
ETC. Respondent(s)
(With appln. (s) for permission to place Addl. documents on
record, stay, exemption from filing c/c of the impugned judgment
and office report)
(for final disposal)
WITH
C.A. No. 5347/2016
(With appln.(s) for directions and exemption from filing c/c of
the impugned judgment and permission to file additional documents
and Office Report)
C.A. No. 5348/2016
(With appln.(s) for directions and permission to file additional
documents and Office Report)
C.A. No. 5364/2016
(With Office Report)
C.A. No. 5346/2016
(With appln.(s) for directions and exemption from filing c/c of
the impugned judgment and permission to file additional documents
and Office Report)
C.A. Nos. 5351-5352/2016
(With appln.(s) for exemption from filing c/c of the impugned
judgment and ex-parte stay and Office Report)
C.A. No. 5415/2016
(With appln.(s) for stay and Office Report)
Signature Not Verified
C.A. Nos. 9643-9644/2016
Digitally signed by
(With Office Report)
R.NATARAJAN
Date: 2017.01.13
15:51:15 IST
Reason:
C.A. Nos. 9635-9642/2016
(With Office Report)
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Date : 12/01/2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Counsel for parties :
Mr. M.G. Ramachandran, Adv.
Mr. K. V. Mohan, AOR
Mr. K.V. Balakrishnan, Adv.
Ms. Anushree Bardhan, Adv.
Ms. Poorva Saigal, Adv.
Ms. Ranjitha Ramachandran, Adv.
Mr. Shubham Arya, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Anand Ganesan, Adv.
Mr. Nikunj Dayal, AOR
Mr. Pramod Dayal, Adv.
Ms. Payal Dayal, Adv.
Ms. Swapna Seshadri, Adv.
Mr. Tushar Mehta, ASG
Mr. Kiran Gandhi, Adv.
Mr. Udit Gupta, Adv.
Mr. Anup Jain, AOR
Mr. Raj Kumar Mehta, AOR
Mr. Abhishek Upadhyay, Adv.
Ms. Himanshi Andley, Adv.
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. Amit Kapur, Adv.
Ms. Apoorva Mishra, Adv.
Mr. Kunal Kaul, Adv.
Mr. Abhishek Munot, Adv.
Mr. Uday Manaktala, Adv.
Mr. Rohit Vankat, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. V. Mukherjee, Adv.
Mr. Prashant Bhushan, AOR
Mr. Pranav Sachdeva, AOR
Ms. Neha Rathi, Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Vishal Gehrana, Adv.
Mr. Anupam Prakash, Adv.
Mrs. Manik Karanjawala, Adv.
For M/s. Karanjawala & Co.
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Mr. Nikhil Nayyar, AOR
Mr. N. Sai Vinod, Adv.
Ms. Smriti Shah, Adv.
Mr. Divyanshu Rai, Adv.
Mr. Tushar Mehta, ASG
Mr. G. Umapathy, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Aditya Singh, Adv.
M/s Udit Kishan & Associates
Mr. Harish N. Salve, Sr. Adv.
Mr. Amit Sibal, Sr. Adv.
Mr. E.C. Agrawala, Adv.
Mr. Tushar Mehta, ASG
Ms. Hemantika Wahi, AOR
Ms. Puja Singh, Adv.
Mr. Sidharth Sethi, AOR
Mr. Sumit Kumar, AOR
Mr. Rajiv Srivastava, Adv.
Ms. Gargi Srivastava, Adv.
Ms. Garima Srivastava, Adv.
Mr. Vikas Upadhyay, AOR
Ms. Udita Singh, AOR
Mr. Rahul Dhawan, Adv.
Mr. Abhijeet Rastogi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. M.G. Ramachandran, learned counsel appearing for the appellant in Civil Appeal No. 5348 of 2016 started his arguments at 2.15 p.m. and was on his legs when the Court rose for the day leaving the matters as part-heard.
List these matters on Tuesday, the 17th January, 2017 as part-heard.
(R. NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Book Cited:-
The Electricity Act, 2003