Section 22(3)(ii) in The Punjab Probation of Offenders Rules, 1962
(ii)[maintain standards of supervision work and manage institutions or other premises referred to in] [Substituted by GSR 6/CA-20-58-Section 18 Amd. (1) 64 dated the 20th December, 1963.] rule 29, if any, under it to the satisfaction of the Chief Controlling Authority; and