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[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(6)(a) in Transfer of Property Act, 1977

(a)where the ownership of the property has passed to him, to the benefit of any improvement in, or increase in value of, the property, and to the rents and profits thereof ;