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State of Rajasthan - Section

Section 1 in Rajasthan Municipalities Act, 2009

1. Short title, extent and commencement.

(1)This Act may be called the "Rajasthan Municipalities Act, 2009".
(2)It extends to the whole of the State of Rajasthan, excluding cantonment areas therein.
(3)It shall come into force on such [date] [Act came into force on 15.9.2009.] as the Sate Government may, by notification in the Official Gazette, appoint.