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Calcutta High Court (Appellete Side)

Nripandra Mohan Sarkar & Ors vs Steel Authority Of India & Ors on 17 June, 2014

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17.06.2014

F.M.A. 588 of 2011 143 skc/ag Nripandra Mohan Sarkar & Ors.

Vs. Steel Authority of India & Ors.

Mr. Dilip Kumar Chatterjee ... for the appellants Mr. Narayan Ch. Bhattacharya Mr. Kamal Kumar Chattopadhyay ... for the respdt.nos.1 to 4 As prayed for by the learned counsel for the appellants, list the appeal after fifteen days.

(Joymalya Bagchi, J) (Arun Mishra, Chief Justice)