Calcutta High Court (Appellete Side)
Nripandra Mohan Sarkar & Ors vs Steel Authority Of India & Ors on 17 June, 2014
1 17.06.2014
F.M.A. 588 of 2011 143 skc/ag Nripandra Mohan Sarkar & Ors.
Vs. Steel Authority of India & Ors.
Mr. Dilip Kumar Chatterjee ... for the appellants Mr. Narayan Ch. Bhattacharya Mr. Kamal Kumar Chattopadhyay ... for the respdt.nos.1 to 4 As prayed for by the learned counsel for the appellants, list the appeal after fifteen days.
(Joymalya Bagchi, J) (Arun Mishra, Chief Justice)