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[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(h) in The Punjab Factory Rules, 1952

(h)Fire resisting doors or roller shutters shall be provided at appropriate places along the escape routes to prevent spread of fire and smoke, Particularly at the entrance of lifts or stairs where funnel or flue effect may be created inducing an upward spread of fire.