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[Cites 0, Cited by 0] [Section 0] [Entire Act]

State of Bihar - Subsection

Section 0(15) in Bihar Electricity Supply Code, 2007

(15)Replace overhead bare conductors with cables in theft prone areas, wherever necessary, to prevent theft by *direct hooking (sic ?) with the licensees lines and expenditure on this account shall be a pass through *in the (ARR) of (sic ?) the licensee.