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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Jharkhand - Subsection

Section 52(2)(xxxi) in Jharkhand Agricultural Produce Markets Act, 2000

(xxxi)[ the preparation and revision of the list of voters, the division of market area into constituencies and the election;] [Inserted by Act 60 of 1982.]