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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(5)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)all the members of the council as well as the Mayor and the Deputy Mayor (including councillors who are members of committees established or constituted by or under this Act), shall forthwith be deemed to have vacated their offices;