Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 64(4)] [Section 64] [Entire Act] State of Tamilnadu - Subsection Section 64(4)(d) in Tamil Nadu Value Added Tax Act, 2006 (d)on the basis of any other criteria or on a random selection basis by the Commissioner ;