Central Administrative Tribunal - Delhi
Vivek Raushan vs Staff Selection Commission on 2 April, 2018
Central Administrative Tribunal
Principal Bench, New Delhi
OA No.1258/2018
New Delhi, this the 2nd day of April, 2018
Hon'ble Mr. Raj Vir Sharma, Member (J)
Hon'ble Ms. Praveen Mahajan, Member (A)
Vivek Raushan (OBC),
Aged about 24 years
Group 'C'
S/o Shri Durga Ranjan
R/o Vill Tenduri, Ward no-or, Near-Masjid
PO. PS-Bikramganj,
Rohtas (Bihar) .... Applicant
(Candidate towards CHSL Exam-2015)
(By Advocate:Shri Ajesh Luthra)
Versus
1. Union of India through its Secretary
Department of Personnel & Training
Ministry of Personnel, Public Grievance & Pension
North Block, New Delhi.
2. Staff Selection Commission
Through its Chairman (Head Quarter)
Block No.12, CGO Complex
Lodhi Road, New Delhi - 110 504.
3. Staff Selection Commission (Central Region)
Through its Regional Director
8 A-B, Beli Road, Allahabad-211002.
4. The Comptroller & Auditor General of India
9, Deen Dayal Upadhyaya Marg,New Delhi. .... Respondents.
(Respondent No.3 to be served through Respondent No.2)
(By Advocate:Shri Hanu Bhaskar and Shri Amit Anand)
ORDER (ORAL)
Hon'ble Mr. Raj Vir Sharma, Member (J) Heard learned counsel for the parties.
2. Shri Ajesh Luthra, learned counsel for the applicant submitted that in OA No.3592/2017 this Tribunal has passed the order on 23rd October, 2017 directing the respondents to process the case of the applicant on the basis of discussions and directions made in the OAs referred in the said OA. He further submitted that a similar directions may be issued in this matter also.
3. Shri Hanu Bhaskar, learned counsel for the respondents submitted that complete result has been declared. We have seen the order passed in OA No.3592/2017.
4. In view of the aforementioned order passed by us, we dispose of this OA also with the same directions given in the aforementioned OA No.3592/2017.
(Praveen Mahajan) (Raj Vir Sharma) Member (A) Member (J) 'uma'