Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(4) in The City Sessions Court Act, 1953 (4)"High Court" means the High Court at Calcutta;[* * * * * * * * *] [Clauses (5) and (6) omitted by West Bengal Act 33 of 1969.][* * * * * * * * *] [Clauses (5) and (6) omitted by West Bengal Act 33 of 1969.]
