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Bombay High Court

Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 8 January, 2026

                       BDP                                                         932 Apeal-641-2019.doc


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION
                                            APPEAL NO.641 2019

                       Rubabuddin Shaikh                                .... Appellant.
                            V/s
                       The Central Bureau of
                       Investigation and Ors.                           .... Respondents.

                                                              WITH
                                                      APPEAL NO.656 PF 2019

                       Nayabuddin Shaikh                                .... Appellant
                            V/s
                       The Central Bureau of Investigation
                       and Ors.                                         .... Respondents.

                       Mr. Gautam Tiwari with Ms. Tasneem Khatau & Mr. Suraj Jagtap
                       i/by Probus Legal for the appellants.

                       Mr. Anil C. Singh, Additional Solicitor General a/w Mr. Kuldeep
                       Patil , Mr.Chaitanya Chavan, Mr. Adarsh Vyas, Mr. Krishnakant
                       Deshmukh, Mr. Rajdatt Nagre, Ms.Saili Dhuru, Mr.Anay Joshi,
                       Sumitkumar Nimbalkar, Advocates         and   Ms.Sanika Joshi of
                       respondent no.1-CBI.

                       Mr.Madhusudhan Pareek for the Respondent Nos.2, 8, 9, 10 & 11.

                       Mr. Amit Desai, Senior Advocate with Mr. Madhusudan Pareek,
                       Advocates for respondent no.3.

                       Mr.Devendra Shukla a/w Mr.Harekrishna Mishra & Mr.Shabi A.
                       Moulvi for the respondent no.4.

                       Mr.Khan Abdul Wahab, Ms.Shifa Khan, Mayanka S.R., Fardin
                       Shaikh, Abdul Hafeez Kotawala, Nitin Mane & Shahabuddin Shaikh
                       for the respondent no.5.

                       Mr.Ishan Jani a/w Mr.Farhad Panthaki for respondent nos.6 & 7

                       Mr.Parth Bhanushali i/b Mr. Maitreya Shukla for respondent no.12

                       Mr.Hitesh P. Shah for the respondent nos.14 & 23.

                                                                1
          Digitally
          signed by
          BHARAT
BHARAT    DASHARATH
DASHARATH PANDIT
PANDIT    Date:
          2026.01.09
          12:20:39
          +0530



                             ::: Uploaded on - 09/01/2026               ::: Downloaded on - 09/01/2026 22:03:38 :::
                            BDP                                                             932 Apeal-641-2019.doc




                           Mr.Sachin R.Pawar a/w Mr.Devang S.Mhatre i/b Mr.Sagar S.Patil
                           for the respondent nos.18 to 22

                           Mrs.M.M.Deshmukh, I/C PP                with Mr.J.P.Yagnik, Addl.PP for the
                           respondent no.24 - State.

                                             CORAM : SHREE CHANDRASHEKHAR, CJ &
                                                     GAUTAM A. ANKHAD, J.

DATE : 8TH JANUARY 2026 P.C. :

Post the matter on 13th January 2026 (First on Board).
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] Digitally signed 2 by BHARAT DASHARATH BHARAT PANDIT DASHARATH Date:
PANDIT 2026.01.09 12:20:01 +0530 ::: Uploaded on - 09/01/2026 ::: Downloaded on - 09/01/2026 22:03:38 :::