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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Union of India - Subsection

Section 234(14) in The Coal Mines Regulations, 2011

(14)The place where welding or cutting and the area lying within 90 meters thereof shall be adequately cleaned of loose coal and coal dust and treated with water or incombustible dust before commencement of use of apparatus or machine for welding or cutting and after completion of work.