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[Cites 0, Cited by 1] [Section 54] [Entire Act]

NCT Delhi - Subsection

Section 54(2) in Delhi Sales Tax Act, 1975

(2)On payment in full of such sum as may be determined by the Commissioner under sub-section (1),-
(a)no proceedings shall be commenced against such person as aforesaid; and
(b)if any proceedings have already been commenced against such person as aforesaid, such proceedings shall not be further proceeded with.