Manipur High Court
Mpsc & Anr vs A.Premila Devi & 6 Ors on 8 December, 2020
Author: Chief Justice
Bench: Ramalingam Sudhakar, A.Bimol Singh
Item No.2
(Video Conferencing)
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WA No.4 of 2014
MPSC & anr. .........Appellants
- Versus -
A.Premila Devi & 6 ors. ........ Respondents
BEFORE
HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR
HON'BLE MR.JUSTICE A.BIMOL SINGH
For the Appellants : Mr. I.Lalitkumar, Sr.Advocate
For the respondents : Mr.Kh.Athouba, GA
Mr.Leo Rommel, Advocate
Date of Order : 08.12.2020
R
ORDER(ORAL)
CJ [1] In terms of the order dated 24.11.2020, Mr. Leo Rommel, learned counsel appears on behalf of the respondent No.1. [2] At the request of both sides, list again on 21.01.2021.
JUDGE CHIEF JUSTICE Opendro Yumk Digitally signed by Yumkham Rother ham Date:
2020.12.10 Rother 15:44:24 +05'30' WP(C) No.374 of 2020 Page 1