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[Cites 0, Cited by 0] [Section 20A(2)] [Section 20A] [Entire Act]

State of West Bengal - Subsection

Section 20A(2)(d) in The Rabindra Mukta Vidyalaya Act, 2001

(d)not more than four members to be nominated by the President from amongst the experts in the branch of education in respect of which the Board of Studies is to be constituted.