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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(iii) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(iii)The Institute or any other institution authorized by the Authority, shall conduct seminars and workshops and every Member shall attend a minimum number of such seminars and workshops as specified below: