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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in The Orissa Marine Fishing Regulation Rules, 1983

(2)In no case the registered fishing vessel shall be allowed to operate, if it fails to pay the fees for renewal of licence within a period of 90 days from the date of expiry of the licence.