Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16 in The University of Kota Act, 2003 16. Deans of faculties and their functions. (1)There shall be a Dean of each Faculty.(2)The Deans of Faculties shall be appointed by the Vice-Chancellor in a manner as may be prescribed.(3)The Deans shall perform such functions as may be prescribed by the Statutes.
