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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(c) in The Rajasthan Sales Tax Rules, 1995

(c)"Form" means a form appended to these rules:
(cc)[ "Member" means the member of Tax Board appointed by the State Government and includes Chairman of the Tax Board.] [Inserted by Notification dated 24-4-1998, Published in Rajasthan Gazette Extraordinary part 4(ga), dated 28-4-1998, page 17-3, w.e.f. 28-4-1998.]