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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(a) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(a)to the repayment of debts incurred by the Council for the purposes of this Act and the Rules and Regulations made thereunder;