Delhi High Court - Orders
Smt. Vimmi Chawla vs Deepak Sethi on 18 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~112
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 756/2023, CM APPL. 48115/2023, CM APPL. 48116/2023,
CM APPL. 48117/2023
SMT. VIMMI CHAWLA ..... Appellant
Through:
versus
DEEPAK SETHI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 18.09.2023
1. There is no appearance on behalf of the appellant. Even on the first call, no one appeared for the appellant.
2. In the interest of justice, adverse orders are deferred.
3. Re-notify on 29.11.2023.
JASMEET SINGH, J SEPTEMBER 18, 2023/DM Click here to check corrigendum, if any This is a digitally signed order.
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