Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Smt. Vimmi Chawla vs Deepak Sethi on 18 September, 2023

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~112
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RFA 756/2023, CM APPL. 48115/2023, CM APPL. 48116/2023,
                                                CM APPL. 48117/2023
                                                SMT. VIMMI CHAWLA                                                            ..... Appellant
                                                                                      Through:

                                                                                      versus

                                                DEEPAK SETHI                                                                 ..... Respondent
                                                                                      Through:
                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                                                      ORDER

% 18.09.2023

1. There is no appearance on behalf of the appellant. Even on the first call, no one appeared for the appellant.

2. In the interest of justice, adverse orders are deferred.

3. Re-notify on 29.11.2023.

JASMEET SINGH, J SEPTEMBER 18, 2023/DM Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 21:53:43