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State of Bihar - Section

Section 6 in Bihar Electricity Regulatory Commission (Demand Side Management) Regulations, 2014

6. Guidelines on DSM Process.

- 6.1 The Commission shall issue guidelines to guide the Distribution Licensee in execution of the following activities:(i)Load and market research;(ii)Implementation of DSM programmes;(iii)Cost Effectiveness Assessment of DSM programmes;(iv)Eligibility criteria for DSM programmes;(v)Methodology for setting DSM targets and funding levels; and(vi)Database development framework.
6.2The Commission shall issue guidelines on these matters from time to time.
6.3Issuance of such guidelines shall not be a pre-requisite for preparation and submission of the first DSM plan by the Distribution Licensee.