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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in U.P. Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection etc.) Rules, 2016

(4)After examination of the animal, the Veterinarian in charge or staff of the Department duly authorised for the purpose, shall either allow entry of the animal into the controlled area or free area by issuing an entry permit in Form A or shall direct to transport the animals to the Quarantine Camp.