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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(4) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(4)In case of dispute where any of the landholders does not agree with the settlement as above the case shall be referred by the Ziledar with his report to the Deputy Revenue Officer for orders along with a copy of A. D. (O) Form 3. .