Section 10(2)(a) in Rajasthan Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes and Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2008
(a)recruitment is to be made on the basis of written test or interview only, and such written test or interview, as the case may be, has started, or