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[Cites 0, Cited by 0] [Section 63(12)] [Section 63] [Entire Act]

State of Uttarakhand - Subsection

Section 63(12)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)the Pramukh or Up-Pramukh, as the case may be, shall cease to hold office as such and vacate the same on and from the date;