Madhya Pradesh High Court
Sunil Ahirwar vs The State Of Madhya Pradesh on 11 April, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3345 of 2022 (SUNIL AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-04-2022 Record of the Court below be requisitioned.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
PG
Signature
SAN Not
Verified
Digitally signed by
PARMESHWAR
GOPE
Date: 2022.04.13
15:47:58 IST