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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(a) in Punjab Gau-Sewa Commission Act, 2014

(a)Ex-officio members:-
(i)the Financial Commissioner and the Principal Secretary to Government of Punjab, Department of Animal Husbandry, Dairy Development and Fisheries or his representative [***] [Omitted 'not below the rank of Joint Secretary' by Punjab Act No. 18 of 2016, dated 13.5.2016];
(ii)the Principal Secretary to Government of Punjab, Department of Finance or his representative [***] [Omitted 'not below the rank of Joint Secretary' by Punjab Act No. 18 of 2016, dated 13.5.2016];
(iii)the Financial Commissioner and Principal Secretary to Government of Punjab, Department of Local Government or his representative [***] [Omitted 'not below the rank of Joint Secretary' by Punjab Act No. 18 of 2016, dated 13.5.2016];
(iv)the Financial Commissioner and Principal Secretary to Government of Punjab, Department of Rural Development and Panchayats or his representative [***] [Omitted 'not below the rank of Joint Secretary' by Punjab Act No. 18 of 2016, dated 13.5.2016];
(v)the Vice Chancellor, Guru Angad Dev Veterinary and Animal Sciences University, Ludhiana or his representative;
(vi)the Director General of Police, Punjab or his representative [***] [Omitted 'not below the rank of Deputy Inspector General of Police' by Punjab Act No. 18 of 2016, dated 13.5.2016];
(vii)the Director,Animal Husbandry,Punjab; Member Secretary;