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Supreme Court - Daily Orders

Dr. Kantilal G. Jain vs Dr. C. Sailaja on 8 May, 2015

Bench: Vikramajit Sen, Abhay Manohar Sapre

     ITEM NO.39                            COURT NO.11                SECTION XIIA

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                No(s).
     8198/2015

     (Arising out of impugned final judgment and order dated 13/09/2013
     in FCA No. 145/2013 passed by the High Court Of A.P. At Hyderabad)

     DR. KANTILAL G. JAIN                                             Petitioner(s)

                                                    VERSUS

     DR. C. SAILAJA                                                   Respondent(s)

     (with appln. (s) for c/delay in filing SLP)


     Date : 08/05/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                           HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)
                                      Ms. Anu Gupta,Adv.
                                      Mr. Hitesh Kumar Sharma, Adv.
                                      Mr. Prakhar Sharma, Adv.
     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel.

Special Leave Petition is dismissed both on the ground of delay as well as on merits.





                            (NEELAM GULATI)                  (SAROJ SAINI)
                             COURT MASTER                     COURT MASTER

Signature Not Verified

Digitally signed by
Usha Rani Bhardwaj
Date: 2015.05.09
12:07:46 IST
Reason: