Supreme Court - Daily Orders
Dr. Kantilal G. Jain vs Dr. C. Sailaja on 8 May, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
ITEM NO.39 COURT NO.11 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8198/2015
(Arising out of impugned final judgment and order dated 13/09/2013
in FCA No. 145/2013 passed by the High Court Of A.P. At Hyderabad)
DR. KANTILAL G. JAIN Petitioner(s)
VERSUS
DR. C. SAILAJA Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 08/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Ms. Anu Gupta,Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Prakhar Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel.
Special Leave Petition is dismissed both on the ground of delay as well as on merits.
(NEELAM GULATI) (SAROJ SAINI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.05.09
12:07:46 IST
Reason: