Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 47 in Grant-in-Aid Code of the Tamil Nadu Educational Department 47. Applications for aid. - Applications for grants under this Chapter shall be submitted to the District Educational Officer in the prescribed form (Appendix 'K').
