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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jharkhand - Subsection

Section 72(2)(a) in Bihar Factories Rules, 1950

(a)All the walls an roof of the building shall be of suitable heat resisting materials and shall be waterproof. The floors and walls to a height of 3 feet shall be so laid or finished as to provide a smooth, hard and impervious surface.