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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 27(a) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

(a)any proceedings, before any Court or tribunal or under the Consumer Protection Act, 1986 (68 of 1986) or any other law for the time being in force, are pending; or