Gujarat High Court
State Of Gujarat vs Aasif @ Gadharo Sulemanbhai ... on 3 February, 2016
Author: Ks Jhaveri
Bench: Ks Jhaveri, R.P.Dholaria
R/CR.A/2508/2005 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL NO. 2508 of 2005
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STATE OF GUJARAT....Appellant(s)
Versus
AASIF @ GADHARO SULEMANBHAI SAMA....Opponent(s)/Respondent(s)
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Appearance:
PUBLIC PROSECUTOR for the Appellant(s) No. 1
NOTICE SERVED for the Opponent(s)/Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 03/02/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Office is directed to call for record and proceedings and paper book from the Trial Court so as to reach this Court on or before 15th MARCH, 2016. Office is also directed to provide legal aid to the respondent from the panel of advocates.
List the matter on 16th MARCH, 2016.
Sd/-
(K.S. JHAVERI, J.)
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R/CR.A/2508/2005 ORDER
Sd/-
(R.P. DHOLARIA,J.)
CAROLINE
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