Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 22A in Tamil Nadu District Municipalities Act, 1920 22A. [xxx] [This rule was omitted by section 3(i) of the Tamil Nadu District Municipalities (Amendment) Act, 1970 (Tamil Nadu Act 30 of 1970).] Appeals
