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Chattisgarh High Court

Sanjay Markam vs Dushyant Dubey 55 Crmp/658/2014 ... on 21 June, 2019

                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                MAC. No. 1123 of 2018
                    Sanjay Markam Versus Dushyant Dubey & Ors.



21.06.2019         Mr. Praveen Dhurandhar, Advocate for the appellant.

                   Mr. M.K. Baeg, Advocate on behalf of Mr. Azad Siddiquie, Advocate for

             respondents.

Records of Claims Tribunal is not available in the files. Call for records of claim case No.32/2015 passed by learned 8 th Additional Motor Accident, Claims Tribunal, Durg.

Requisition be sent through fax in addition to ordinary mode. List this case after receipt of records.

Sd/-

(Parth Prateem Sahu) Judge Jamal