Chattisgarh High Court
Sanjay Markam vs Dushyant Dubey 55 Crmp/658/2014 ... on 21 June, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC. No. 1123 of 2018
Sanjay Markam Versus Dushyant Dubey & Ors.
21.06.2019 Mr. Praveen Dhurandhar, Advocate for the appellant.
Mr. M.K. Baeg, Advocate on behalf of Mr. Azad Siddiquie, Advocate for
respondents.
Records of Claims Tribunal is not available in the files. Call for records of claim case No.32/2015 passed by learned 8 th Additional Motor Accident, Claims Tribunal, Durg.
Requisition be sent through fax in addition to ordinary mode. List this case after receipt of records.
Sd/-
(Parth Prateem Sahu) Judge Jamal