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[Cites 0, Cited by 7] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(a) in The Indian Contract Act, 1872

(a)A promises to pay B a sum of money. may perform this promise, either by personally paying the money to B or by causing it to be paid to B by another; and, if A dies before the time appointed for payment, his representatives must perform the promise, or employ some proper person to do so.