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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(o) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(o)Expenditure on advertisement for the posts of teachers, and lecturers for Technical or Science subjects. Home Science, English, Psychology etc. at the rate of not more than two advertisements in a year.