Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of West Bengal - Subsection Section 38(3) in The Calcutta University Act, 1979. (3)When elections arc held on more than one date, the last of such dates shall be taken to be the date of election for the purposes of this section.
