Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(2)(iv) in Haryana Municipal Building Bye-laws 1982 (iv)any such projection referred to in clause (ii) shall not be lower than 2.3 metres when measured from the ground.