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[Cites 0, Cited by 0] [Article 371D(2)] [Article 371D] [Constitution]

Constitution Subarticle

Article 371D(2)(b) in Constitution of India

(b)specify any part or parts of the State which shall be regarded as the local area--
(i)for direct recruitment to posts in any local cadre (whether organised in pursuance of an order under this article or constituted otherwise) under the State Government;
(ii)for direct recruitment to posts in any cadre under any local authority within the State; and
(iii)for the purposes of admission to any University within the State or to any other educational institution which is subject to the control of the State Government;